Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 96] [Entire Act] State of Odisha - Subsection Section 96(2) in The Orissa Port Trust Act, 1962 (2)the payment of the salaries and allowances of pilots or harbour-masters and other officers and servants of the Board employed in the Pilot service or in the supervision thereof;
