Section 56(a) in U.P. Zila Panchayats Service Rules, 1970
(a)The authority empowered to sanction all such advances except an advance for the purchase of a bicycle, shall be the Karya Samiti of the [Zila Panchayat] [Substituted by U. P. Act No. 9 of 1994.] which shall consider such proposals on the specific recommendations of the Mukhya Adhikari.
