Punjab-Haryana High Court
Hsmitc (Haryana State Minor Irrigation ... vs P.O. I.T. Cum L.C (Presiding Officer ... on 27 November, 2024
Neutral Citation No:=2024:PHHC:156907
233-13
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CWP-22860-2018
Date of Decision:27.11.2024
HARYANA STATE MINOR IRRIGATION & TUBEWELLS
CORPORATION LTD AND ANR ......... Petitioners
Versus
THE PRESIDING OFFICER INDUSTRIAL TRIBUNAL-CUM-
LABOUR COURT UT CHANDIGARH AND ANR
..... Respondents
CORAM: HON'BLE MR. JUSTICE JAGMOHAN BANSAL
Present : Mr. Pritam Singh Saini, Advocate with
Ms. Kanchan Sindhu, Advocate,
Mr. Abhay Chauhan, Advocate,
Ms.Vamika Johar, Advocate and
Ms. Parul Panchal, Advocate
for the petitioners.
Mr. Raj Kaushik, Advocate and
Mr. Harsh Vardhan, Advocate
for respondent No.2-Workman.
****
JAGMOHAN BANSAL, J. (Oral)
For orders, see detailed order of even date passed in CWP- 19395-2017 titled as 'HARYANA STATE MINOR IRRIGATION & TUBE WELLS CORPORATION LTD & ANR VERSUS THE PRESIDING OFFICER, LABOUR COURT-CUM- INDUSTRIAL TRIBUNAL U.T. CHANDIGARH & ANR'.
( JAGMOHAN BANSAL ) JUDGE 27.11.2024 Ali Whether speaking/reasoned Yes/No Whether Reportable Yes/No 1 of 1 ::: Downloaded on - 29-11-2024 05:37:02 :::