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State of Kerala - Section

Section 25 in Kerala Forest (Regulation of Sawmills and Other Wood-based Industrial Units) Rules, 2012

25. Exemption for wood based cottage industrial units and ordinary operations of artisans and traditional workers engaged in carpentry.

- Nothing contained in these rules shall apply to the ordinary operations of a wood based cottage industrial unit or charcoal making unit or firewood depot or to artisans or traditional workers engaged in carpentry for making products such as furniture, household articles, curios, farm implements, handicrafts and musical instruments, using only hand tools,