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State of Rajasthan - Section

Section 21 in Rajasthan Registration Rules, 1955 Volume II

21. Important points to be examined during inspection.

- For the purpose of guiding and assisting Deputy Inspector General as to the points to be examined, the list of questions contained in Appendix V has been drawn up. But it must be clearly understood that these questions are not intended to be exhaustive, and that the inspection may. and should, extend to any matters not included therein into which it may appear necessary to enquire.