Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 0] [Entire Act] State of Bihar - Subsection Section 0(7) in Bihar Electricity Supply Code, 2007 (7)Ensure GIS/GPS mapping, Consumer indexing, updating and brushing off (ledgerise/regularise/update records) the consumers beginning from high loss feeders.
