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[Cites 0, Cited by 0] [Section 73] [Entire Act]

State of Uttar Pradesh - Subsection

Section 73(4) in U.P. Zila Panchayats Service Rules, 1970

(4)The procedure to be followed in recording annual confidential remarks in respect of Government servant lent to the [Zila Panchayat] [Substituted by U. P. Act No. 9 of 1994.] shall be as may be laid down by the Government, from time to time.