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[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

State of Chattisgarh - Subsection

Section 32(2)(c) in The Chhattisgarh Primary Education Act, 1961

(c)the manner in which lists of children may be prepared in any specified area under Sections 5 and 10, the intervals at which the lists shall be kept revised and persons with whole assistance such lists shall be prepared;