Delhi High Court - Orders
Naresh Kumar Nagpal vs S.K. Cosmetics & Ors on 8 January, 2021
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
Signature Not Verified
Digitally Signed By:DINESH
SINGH NAYAL
Signing Date:11.01.2021
11:41:02
$~19
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ TR.P.(C.) 1/2021 and CM APPL. 672/2021, 673/2021
NARESH KUMAR NAGPAL ..... Petitioner
Through: Mr. Mahir Malhotra and Mr. Satish
Kumar, Advocates (M: 9810424820).
versus
S.K. COSMETICS & ORS. ..... Respondents
Through: Mr. M.K. Miglani, Advocate.
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 08.01.2021
1. This hearing has been done by video conferencing.
2. The Hon'ble Judge is on leave today. List on 13th January, 2021.
BY ORDER (COURT MASTER) JANUARY 8, 2021 MR