Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Odisha - Subsection Section 5(2) in Orissa Universities Act, 1989 (2)The Chancellor shall by virtue of his office be the Head of the University and shall, when present, preside at the convocations of the University convened for the purpose of conferring degrees or for any other purpose.
