Section 2(m) in The Jammu and Kashmir Heritage Conservation and Preservation Act, 2010
(m)"heritage precincts" means streets and spaces including those around a heritage building or a group of such buildings of which they are part and parcel (hereinafter referred to as "listed precints" or "heritage precints") which are included in a list(s) published by a notification in the Government Gazette, by the Government, from time to time ;
