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[Cites 0, Cited by 0] [Section 32(4)] [Section 32] [Entire Act]

State of West Bengal - Subsection

Section 32(4)(b) in The West Bengal University of Health Sciences Act, 2002

(b)convene the meetings of the General Council, the Executive Council and the Academic Council and shall perform such other acts as may be necessary to give effect to the provisions of this Act;