Section 6 in National Law School of India Act, 1986
6. Teaching of the School.
(1)All recognised teaching in connection with the degree, diplomas and certificates of the School shall be conducted, under the control of the General Council, by the teachers of the School, in accordance with the syllabus prescribed by the regulations.(2)The courses and curricula and the authorities responsible for organising such teaching shall be as prescribed by the regulations.
