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[Cites 0, Cited by 0] [Section 53(3)] [Section 53] [Entire Act]

State of Bihar - Subsection

Section 53(3)(ii) in Patna University Act, 1976

(ii)The said Committee shall be known as the University Audit Committee and shall have power, for the purpose of examining the auditor's report to call for explanations from the controlling and disbursing officers and it may-