Bombay High Court
Dev Engineers vs The State Of Maharashtra on 14 September, 2023
Author: G.S. Patel
Bench: G.S. Patel
Board Sr.No.:-924
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 782 OF 2023
Dev Engineers ....PETITIONER
V/S
The State Of Maharashtra ....RESPONDENT
CORAM : HON'BLE SHRI JUSTICE G.S. PATEL & HON'BLE JUSTICE KAMAL KHATA, JJ DATE : 14th September, 2023 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 16/10/2023 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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