Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 51(2)] [Section 51] [Entire Act]

State of Uttar Pradesh - Subsection

Section 51(2)(i) in U.P. Juvenile Justice (Care and Protection of Children) Rules, 2004

(i)establishing linkages with voluntary workers and organizations to facilitate rehabilitation and social integration of juveniles or children and to ensure the necessary follow-up;