Madhya Pradesh High Court
M/S. Jmc Projects (India) Ltd. vs Santosh Singh on 6 February, 2018
Document Title Center Text 1
THE HIGH COURT OF MADHYA PRADESH
WP-14987-2016
(M/S. JMC PROJECTS (INDIA) LTD. Vs SANTOSH SINGH)
8
Jabalpur, Dated : 06-02-2018
Shri Akshay Sapre, learned counsel for the petitioners.
Shri R.N. Dwivedi, learned counsel for the respondent No.1.
The learned counsel for the petitioners prays for and is granted a week's time to file a reply as well as a rejoinder.
Interim relief granted on earlier occasion to continue till the next date of hearing.
sh (RAVI SHANKAR JHA) (NANDITA DUBEY) JUDGE JUDGE e ad ak Pr a hy Digitally signed by ASHISH KOSHTA Date: 2018.02.06 14:50:12 +05'30' ad M of rt ou C h ig H