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[Cites 0, Cited by 0] [Section 7(3)] [Section 7] [Entire Act]

State of Jharkhand - Subsection

Section 7(3)(m) in Jharkhand Academic Council Act, 2002

(m)To make appointments to the sanctioned posts of officers of the Council other than the Chairman and the Secretary, in the manner prescribed and to take disciplinary action against them.