Madhya Pradesh High Court
Mahendra Rajak vs The State Of Madhya Pradesh on 23 September, 2024
Author: Achal Kumar Paliwal
Bench: Achal Kumar Paliwal
1 CRA-9192-2024 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 9192 of 2024 (MAHENDRA RAJAK Vs THE STATE OF MADHYA PRADESH ) Dated : 23-09-2024 Parties through their counsel.
Record of the Court below be requisitioned. List after receipt of record.
(ACHAL KUMAR PALIWAL) JUDGE sm Signature Not Verified Signed by: SARSWATI MEHRA Signing time: 9/24/2024 3:28:05 PM