69B. [ Power of Central Government to make rules. [Inserted by Act 47 of 1982, section 8 (w.e.f. 10-12-1982).]
(1)The Central Government may make rules regulating the construction, equipment and maintenance of motor vehicles and trailers with respect to any of the following matters, namely:-(a)the width, height, length and overhang of vehicles and of the loads carried;(b)the size, nature and condition of tyres.(2)Rules may be made under sub-section (1) governing the matters mentioned therein either generally in respect of motor vehicles or trailers or in respect of motor vehicles or trailers of a particular class or in particular circumstances.]
