Punjab-Haryana High Court
Sanjeev Narula vs M/S Elkay International Ltd. And Others on 10 December, 2018
Author: Kuldip Singh
Bench: Kuldip Singh
CRM-M-46089-2018 (O&M) 1
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CRM-M-46089-2018 (O&M)
Date of decision:10.12.2018
Sanjeev Narula
.....Petitioner
versus
M/s Elkay International Limited and others
....Respondents
CORAM: Hon'ble Mr. Justice Kuldip Singh
Present: Mr. Abhilaksh Grover, Advocate
for the petitioner.
****
Kuldip Singh, J. (Oral)
Learned counsel for the petitioner seeks permission to withdraw the present petition.
Dismissed as withdrawn.
(KULDIP SINGH) JUDGE 10.12.2018 anju rani Whether speaking/ reasoned: No Whether Reportable: No 1 of 1 ::: Downloaded on - 06-01-2019 03:27:03 :::