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Punjab-Haryana High Court

Sanjeev Narula vs M/S Elkay International Ltd. And Others on 10 December, 2018

Author: Kuldip Singh

Bench: Kuldip Singh

CRM-M-46089-2018 (O&M)                                            1

          IN THE HIGH COURT OF PUNJAB AND HARYANA
                      AT CHANDIGARH

                                               CRM-M-46089-2018 (O&M)
                                               Date of decision:10.12.2018

Sanjeev Narula
                                                       .....Petitioner

                               versus

M/s Elkay International Limited and others
                                                       ....Respondents

CORAM: Hon'ble Mr. Justice Kuldip Singh

Present: Mr. Abhilaksh Grover, Advocate
         for the petitioner.

                                               ****
Kuldip Singh, J. (Oral)

Learned counsel for the petitioner seeks permission to withdraw the present petition.

Dismissed as withdrawn.

(KULDIP SINGH) JUDGE 10.12.2018 anju rani Whether speaking/ reasoned: No Whether Reportable: No 1 of 1 ::: Downloaded on - 06-01-2019 03:27:03 :::