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Securities Appellate Tribunal

The Bombay Dyeing And Manufacturing Co. ... vs Sebi on 22 July, 2024

BEFORE THE SECURITIES APPELLATE TRIBUNAL
               MUMBAI

                                                               Date : 22.07.2024


                                  Misc. Application No. 1789 of 2022
                                  And
                                  Misc. Application No. 1632 of 2022
                                  And
                                  Appeal No. 838 of 2022


The Bombay Dyeing and Manufacturing
Company Ltd. and Anr.                                            ..... Appellants

                            Versus

Securities and Exchange Board of India                             ... Respondent

Mr. Rohan Kelkar, Advocate with Mr. Abhay Jadeja, Mr. Varun Satiya, Mr.               Arun
Unnikrishnan, Ms. Urvi Gulechha, Advocates i/b. Jadeja & Satiya for the Appellants.

Mr. Mihir Mody, Advocate with Mr. Mr. Yash Sutaria, Mr. Tushar Bansode, Advocates i/b.
K Ashar & Co. for the Respondent.

Mr. Rohit Mansukhani, CA for the Intervenor.


                                    With
                                    Appeal No. 839 of 2022


Nusli Neville Wadia and Ors.                                     ..... Appellants

                            Versus

Securities and Exchange Board of India                             ... Respondent


Mr. Darius Khambata, Senior Advocate with Mr. Rohan Kelkar, Mr. Abhay Jadeja, Mr.
Varun Satiya, Mr. Arun Unnikrishnan, Ms. Urvi Gulechha, Advocates i/b. Jadeja & Satiya
for the Appellants.

Mr. Mihir Mody, Advocate with Mr. Mr. Yash Sutaria, Mr. Tushar Bansode, Advocates i/b.
K Ashar & Co. for the Respondent.


                                  With
                                  Appeal No. 840 of 2022

SCAL Services Ltd. & Ors.                                        ..... Appellants
                                                                  2



                                                     Versus

Securities and Exchange Board of India                                              ... Respondent


Mr. Navroz Seervai, Senior Advocate with Ms. Arti Raghavan, Advocate i/b. Sujit Lahoti &
Associates, Advocates for the Appellants.

Mr. Mihir Mody, Advocate with Mr. Mr. Yash Sutaria, Mr. Tushar Bansode, Advocates i/b.
K Ashar & Co. for the Respondent.


                                                         With
                                                         Appeal No. 1016 of 2022

R. A. Shah & Ors.                                                                  ..... Appellants

                                                    Versus

Securities & Exchange Board of India                                                ... Respondent


Mr. Rohan Kelkar, Advocate i/b. Mr. Parth Shah, Advocate for the Appellants.


Mr. Mihir Mody, Advocate with Mr. Mr. Yash Sutaria, Mr. Tushar Bansode, Advocates i/b.
K Ashar & Co. for the Respondent.



ORDER :

-

1. By consent, call on September 2, 2024.

Justice P. S. Dinesh Kumar Presiding Officer Ms. Meera Swarup Technical Member Dr. Dheeraj Bhatnagar Technical Member Digitally signed by 22.07.2024 PRAMILA PRAMILA TANAJI MISAL TANAJI MISAL Date: 2024.07.23 16:23:16 +05'30' PTM