Karnataka High Court
Sri N Shashank Gowda vs Sapthagiri Nps University on 10 December, 2025
Author: S.R.Krishna Kumar
Bench: S.R.Krishna Kumar
-1-
NC: 2025:KHC:52356
WP No. 20617 of 2025
C/W WP No. 20763 of 2025
WP No. 20877 of 2025
HC-KAR
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 10TH DAY OF DECEMBER, 2025
BEFORE
THE HON'BLE MR. JUSTICE S.R.KRISHNA KUMAR
WRIT PETITION NO. 20617 OF 2025 (EDN-RES)
C/W
WRIT PETITION NO. 20763 OF 2025 (EDN-RES)
WRIT PETITION NO. 20877 OF 2025 (EDN-EX)
IN WP No. 20617/2025
BETWEEN:
1. SRI N SHASHANK GOWDA
SON OF T R NAGABHUSHANA
AGED ABOUT 19 YEARS
R/AT NO.29, 3RD CROSS
SUBEDARAPALYA
YESHWANTHPURA
BENGALURU - 560 022
...PETITIONER
Digitally signed (BY SRI. N. DILLI RAJAN, ADVOCATE FOR
by
SHARADAVANI SRI. SUBBA REDDY K.N., ADVOCATE)
B
Location: High AND:
Court of
Karnataka
1. SAPTHAGIRI NPS UNIVERSITY
REPRESENTED BY ITS REGISTRAR
CHIKKASANDRA
HESARGHATTA MAIN ROAD
BANGALORE - 560 057
...RESPONDENT
(BY SRI. RAVISHANKAR S.S., ADVOCATE)
THIS WP IS FILED UNDER ARTICLE 226 OF THE
CONSTITUTION OF INDIA PRAYING TO DIRECT THE RESPONDENT
-2-
NC: 2025:KHC:52356
WP No. 20617 of 2025
C/W WP No. 20763 of 2025
WP No. 20877 of 2025
HC-KAR
TO PERMIT THE PETITIONER TO MAKE EXAM FEE PAYMENT AND
TO ISSUE HALL TICKET TO THE PETITIONER AND TO ALLOW THE
PETITIONER TO APPEAR FOR THE SEMESTER EXAMINATIONS
COMMENCING FROM 14.07.2025 VIDE ANNEXURE-D.
IN WP NO. 20763/2025
BETWEEN:
1. SHIV SHANKAR A
AGED ABOUT 20 YEARS
S/O ARUN KUMAR B.S.
R/AT NO.28/1, 2ND MAIN ROAD
SHESHADRIPURAM
BANGALORE - 560 020
2. TEJAS S
AGED ABOUT 19 YEARS
S/O SRINIVAS K
R/AT NO.36, 4TH CROSS,
NEAR GANESHA TEMPLE
NMH LAYOUT, SIDEDAHALLI
BANGALORE - 560 073
3. RAHUL M
AGED ABOUT 20 YEARS
S/O MAREGOWDA R
R/A NO.20, 3RD CROSS
MUDDINPALYA
RTO OFFICE MAIN ROAD
ULLAL, NAGARABHAVI
BANGALORE - 560 091.
...PETITIONERS
(BY SRI. N. DILLI RAJAN, ADVOCATE FOR
SRI. SUBBA REDDY K.N., ADVOCATE)
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NC: 2025:KHC:52356
WP No. 20617 of 2025
C/W WP No. 20763 of 2025
WP No. 20877 of 2025
HC-KAR
AND:
1. SAPTHAGIRI NPS UNIVERSITY
REPRESENTED BY ITS REGISTRAR
CHIKKASANDRA
HESARGHATTA MAIN ROAD,
BANGALORE - 560 057.
...RESPONDENT
(BY SRI. RAVISHANKAR S.S., ADVOCATE)
THIS WP IS FILED UNDER ARTICLE 226 OF THE
CONSTITUTION OF INDIA PRAYING TO DIRECT THE
RESPONDENTS TO PERMIT THE PETITIONERS TO MAKE
EXAM FEE PAYMENT AND TO ISSUE HALL TICKET TO THE
PETITIONER AND TO ALLOW THE PETITIONER TO APPEAR
FOR THE SEMESTER EXAMINATIONS COMMENCING FROM
14.07.2025 VIDE ANNEXURE -D.
IN WP NO. 20877/2025
BETWEEN:
1. VARUN SURYA @ SURYA
S/O T MANJU
AGED ABOUT 20 YEARS
R/AT NO.1495/A,
KRS GOWDA EXTN
HMT LAYOUT,
NAGASANDRA POST
BANGALORE - 560 073
2. N VISHAL
C/O B GOPI KRISHNA
AGED ABOUT 19 YEARS
PERMANENT RESIDENT OF NO.5-3-104/A
D.R. COLONY,
VTC HINDUPURA
PO: HINDUPUR SUB-DVISION
HINDUPUR,
-4-
NC: 2025:KHC:52356
WP No. 20617 of 2025
C/W WP No. 20763 of 2025
WP No. 20877 of 2025
HC-KAR
ANANTHAPURAM POST
ANDHRA PRADESH - 515 201
...PETITIONERS
(BY SRI. SREEDHARA G.R., ADVOCATE)
AND:
1. THE SAPTHAGIRI NPS UNIVERSITY
REPRESENTED BY REGISTRAR
OFFICE AT NO.14/5, CHIKKASANDRA
HESARAGHATTA MAIN ROAD
BANGALORE - 560 057
...RESPONDENT
(BY SRI. RAVISHANKAR S.S., ADVOCATE)
THIS W.P. IS FILED UNDER ARTICLE 226 OF THE
CONSTITUTION OF INDIA PRAYING TO DIRECT THE
RESPONDENTS TO PERMIT THE PETITIONERS TO MAKE
EXAM FEE PAYMENT AND TO ISSUE THE HALL TICKET TO THE
PETITIONERS TO APPEAR FOR SEMESTER EXAMINATIONS
COMMENCING FROM 14.07.2025 VIDE ANNX-D.
THESE PETITIONS, COMING ON FOR ORDERS, THIS DAY,
ORDER WAS MADE THEREIN AS UNDER:
CORAM: HON'BLE MR. JUSTICE S.R.KRISHNA KUMAR
ORAL ORDER
Learned counsel for the petitioners has filed memos dated 10.12.2025 and seeking permission of the Court to withdraw the petitions on the ground that the matters have been amicably settled between the parties.
-5-NC: 2025:KHC:52356 WP No. 20617 of 2025 C/W WP No. 20763 of 2025 WP No. 20877 of 2025 HC-KAR
2. Memos are accepted.
3. Petitioners are permitted to withdraw the petitions.
Accordingly, the petitions stand dismissed as withdrawn, in view of the fact that the matters have been settled out of Court.
Sd/-
(S.R.KRISHNA KUMAR) JUDGE SJK List No.: 1 Sl No.: 36 CT:SG