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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Tamilnadu - Subsection

Section 33(5) in Rules Issued Under Sections 36 and 39 of the Chennai City Police Act, 1888

(5)The licensed premises shall not be kept open after 1-30 a.m. on any day without obtaining special permission in writing from the Commissioner in respect of such day.