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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(4) in The Standard of Weights and Measures (Approval of Models) Rules, 1987

(4)Where, after consideration of the report of the recognised laboratory, the Director is of opinion that a certificate of approval in relation to that model should be issued, it shall recommend to the Central Government the issue of the certificate and shall also forward to that Government a copy of the report submitted to it by the recognised laboratory.