Madhya Pradesh High Court
Neeraj Jaiswal vs The State Of Madhya Pradesh on 24 November, 2023
Author: Vijay Kumar Shukla
Bench: Vijay Kumar Shukla
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WP No. 13681 of 2021 (NEERAJ JAISWAL AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 24-11-2023 Shri Sanidhya Gupta, counsel for petitioner.
Shri Bhuwan Deshmukh, G.A. for State. At the request of counsel for petitioner, list the matter after 4 weeks.
(VIJAY KUMAR SHUKLA) JUDGE MK Signature Not Verified Signed by: MUKTA CHANDRASHEKHAR KOUSHAL Signing time: 24-11-2023 16:49:02