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Madhya Pradesh High Court

Neeraj Jaiswal vs The State Of Madhya Pradesh on 24 November, 2023

Author: Vijay Kumar Shukla

Bench: Vijay Kumar Shukla

1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE WP No. 13681 of 2021 (NEERAJ JAISWAL AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 24-11-2023 Shri Sanidhya Gupta, counsel for petitioner.

Shri Bhuwan Deshmukh, G.A. for State. At the request of counsel for petitioner, list the matter after 4 weeks.

(VIJAY KUMAR SHUKLA) JUDGE MK Signature Not Verified Signed by: MUKTA CHANDRASHEKHAR KOUSHAL Signing time: 24-11-2023 16:49:02