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[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

Union of India - Subsection

Section 30(2)(i) in The Orphanages And Other Charitable Homes (Supervision And Control) Act, 1960

(i)the discharge of inmates from recognised homes, their transfer from one recognised home to another and the reports to be sent by managers to the Board;