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State of Tamilnadu - Section

Section 34 in Tamil Nadu Lokayukta Act, 2018

34. Furnishing of returns etc., to Government.

- The Lokayukta shall furnish to the Government, at such time and in such form and manner as may be prescribed or as the Government may request, such returns and statements and such particulars in regard to any matter under the jurisdiction of the Lokayukta, as the Government may, from time to time, require.CHAPTER - X. Action on False Complaints.