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Supreme Court - Daily Orders

All India Loco Inspectors Association vs Union Of India on 22 November, 2019

Bench: Chief Justice, B.R. Gavai

                   ITEM NO.13                COURT NO.1                SECTION X

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

                   IA 163355/2019, in Writ Petition(s)(Civil)   No(s).   1344/2019

                   ALL INDIA LOCO INSPECTORS ASSOCIATION & ORS.
                   Petitioner(s)

                                                    VERSUS

                   UNION OF INDIA & ANR.
                   Respondent(s)

                   (FOR ADMISSION and IA No.163355/2019-EXEMPTION FROM FILING O.T.
                    IA No. 163355/2019 - EXEMPTION FROM FILING O.T.)

                   Date : 22-11-2019 These matters were called on for hearing
                   today.

                   CORAM :
                             HON'BLE THE CHIEF JUSTICE
                             HON'BLE MR. JUSTICE B.R. GAVAI


                   For Petitioner(s)
                                        Mr. Pukhrambam Ramesh Kumar, AOR

                   For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

(CHARANJEET KAUR) (INDU KUMARI POKHRIYAL) AR CUM PS ASSISTANT REGISTRAR Signature Not Verified Digitally signed by CHARANJEET KAUR Date: 2019.11.22 18:17:29 IST Reason: