Supreme Court - Daily Orders
All India Loco Inspectors Association vs Union Of India on 22 November, 2019
Bench: Chief Justice, B.R. Gavai
ITEM NO.13 COURT NO.1 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
IA 163355/2019, in Writ Petition(s)(Civil) No(s). 1344/2019
ALL INDIA LOCO INSPECTORS ASSOCIATION & ORS.
Petitioner(s)
VERSUS
UNION OF INDIA & ANR.
Respondent(s)
(FOR ADMISSION and IA No.163355/2019-EXEMPTION FROM FILING O.T.
IA No. 163355/2019 - EXEMPTION FROM FILING O.T.)
Date : 22-11-2019 These matters were called on for hearing
today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE B.R. GAVAI
For Petitioner(s)
Mr. Pukhrambam Ramesh Kumar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
(CHARANJEET KAUR) (INDU KUMARI POKHRIYAL) AR CUM PS ASSISTANT REGISTRAR Signature Not Verified Digitally signed by CHARANJEET KAUR Date: 2019.11.22 18:17:29 IST Reason: