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State of Uttar Pradesh - Section

Section 42 in THE UTTAR PRADESH AVAS EVAM VIKAS PARISHAD ADHINIYAM, 1965

42. Arrangement during work in street. - (1) When any work which may" lawfully be done is being executed by the Board in any street vested in it, the Board may direct that street shall, during the progress of such work, be either wholly or partially closed to traffic generally or to traffic of any specified description :

Provided that the Board shall, so far as may reasonably be practicable; make adequate provision for -(a)the passage of or diversion of traffic;(b)securing access to all premises approached from such street; and(c)any drainage, water-supply, or means of lighting which is interrupted by reason of the execution of the work.
(2)When any such direction has been given, the Board shall affix in a conspicuous place in or near the street an order prohibiting traffic to the extent so directed, and fix such bars, chains, or posts across or in the street as it may think proper for ensuring compliance with the order.