Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 28 in The First Statutes of the Rajiv Gandhi National Institute of Youth Development, 2013 28. Pension scheme. - The employees of the Institute shall be regulated in accordance with the provisions of the New Pension Scheme, 2004.
