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[Cites 0, Cited by 0] [Section 102(1)] [Section 102] [Entire Act]

State of Telangana - Subsection

Section 102(1)(b) in Telangana Panchayat Raj Act, 2018

(b)roof and pave the whole or any portion of it or pave any portion of the floor with such material as will in opinion of the Gram Panchayat secure imperviousness and ready cleansing;