Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 165 in West Bengal Co-operative Societies Rules, 2011 165. Form of Audit Statements. The statements of accounts shall be prepared by the Board in Form 30 or in such other form as the Registrar may approve.
