Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Securities And Exchange Board Of India - Section Section 34 in Securities and Exchange Board of India (Real Estate Investment Trusts) Regulations, 2014 34. Amendments to other regulations. - The regulations specified in the Schedule VII to these regulations shall be amended in the manner and to the extent stated therein.
