Bombay High Court
Dhaneshwari Manav Vikas Mandal, Patur, ... vs Central Board Of Trustees, New Delhi And ... on 27 January, 2026
1 6 wp3523.24.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
: NAGPUR BENCH : NAGPUR.
WRIT PETITION NO. 3523 OF 2024
DHANESHWARI MANAV VIKAS MANDAL, PATUR AND ANOTHER
VERSUS
CENTRAL BOARD OF TRUSTEES, N.DELHI AND OTHERS.
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Office Notes, Office Memoranda of Coram, Court's or Judge's Order
appearances, Court's Orders or directions and
Registrar's order
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Mr. R. S. Sundaram, Advocate for the petitioners
Mr. R. K. Maheshwar, Advocate for respondent nos.1 to 3
Mr. S. N. Kumar, Advocate for respondent no.4
Mr. Abhay Sambre, Advocate for the Intervenor.
CORAM : M. W. CHANDWANI, J.
DATE : JANUARY 27, 2026.
At the joint request of learned counsel for the petitioners and learned counsel for respondent nos.1 to 3, stand over to 10.02.2026.
( M.W.Chandwani, J. ) Diwale Signed by: DIWALE Designation: PS To Honourable Judge Date: 27/01/2026 18:30:53