Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Dhaneshwari Manav Vikas Mandal, Patur, ... vs Central Board Of Trustees, New Delhi And ... on 27 January, 2026

                                                                1                                    6 wp3523.24.odt


                                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                  : NAGPUR BENCH : NAGPUR.

                                               WRIT PETITION NO. 3523 OF 2024
                                      DHANESHWARI MANAV VIKAS MANDAL, PATUR AND ANOTHER
                                                           VERSUS
                                         CENTRAL BOARD OF TRUSTEES, N.DELHI AND OTHERS.
                   -------------------------------------------------------------------------------------------------------
                   Office Notes, Office Memoranda of Coram,                               Court's or Judge's Order
                   appearances, Court's Orders or directions and
                   Registrar's order
                   -------------------------------------------------------------------------------------------------------
                                            Mr. R. S. Sundaram, Advocate for the petitioners
                                            Mr. R. K. Maheshwar, Advocate for respondent nos.1 to 3
                                            Mr. S. N. Kumar, Advocate for respondent no.4
                                            Mr. Abhay Sambre, Advocate for the Intervenor.

                                                     CORAM : M. W. CHANDWANI, J.

DATE : JANUARY 27, 2026.

At the joint request of learned counsel for the petitioners and learned counsel for respondent nos.1 to 3, stand over to 10.02.2026.

( M.W.Chandwani, J. ) Diwale Signed by: DIWALE Designation: PS To Honourable Judge Date: 27/01/2026 18:30:53