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State of Uttar Pradesh - Section

Section 188 in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

188. Breathing Apparatus.

- The employer shall ensure at a construction site of a building or other construction work that building worker, while working in compressed air environment, a suitable breathing apparatus is provided for his use at excavation or tunneling work and such apparatus is kept maintained in good working order at all times.