Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Andhra Pradesh - Subsection Section 4(c) in Andhra Pradesh High Court Advocates' Clerks (Registration, Discipline and Control) Rules, 2000 (c)"Registered Clerk" means the Clerk employed by an Advocate and recognised as such by the High Court of A.P.
