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[Cites 2, Cited by 0]

Madras High Court

B.Stalin vs The Union Of India on 30 June, 2025

Author: S.M.Subramaniam

Bench: S.M.Subramaniam

                                                                                       W.P(MD)No.6849 of 2019



                       BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                               DATED : 30.06.2025

                                                        CORAM:

                            THE HONOURABLE MR.JUSTICE S.M.SUBRAMANIAM
                                               AND
                             THE HONOURABLE DR.JUSTICE A.D.MARIA CLETE

                                             W.P(MD)No.6849 of 2019


                     B.Stalin                                                          ... Petitioner

                                                              Vs

                     1. The Union of India,
                     Rep. by its Secretary,
                     Ministry of Environment and Forest,
                     New Delhi.

                     2. The State of Tamilnadu,
                     Rep. by its Principal Secretary,
                     Department Environment and Forests,
                     Secretariat, St.George Fort,
                     Chennai.

                     3. The Principal Chiefconservator of Forest,
                     Department of Forests,
                     Panagal Maligai, Saidapet,
                     Chennai - 600 015.

                     4. The District Forest Officer,
                     Kanyakumari District, Kanyakumari.

                     5. The District Forest Officer,
                     Tirunelveli District, Tirunelveli.

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                                                                                       W.P(MD)No.6849 of 2019




                     6. The District Forest Officer,
                     Tuticorin District, Tuticorin.

                     7. The District Forest Officer,
                     Ramanathapuram District, Ramanathapuram.

                     8. The District Forest Officer,
                     Virudhunagar District, Virudhunagar.

                     9. The District Forest Officer,
                     Madurai District, Madurai.

                     10. The District Forest Officer,
                     Sivagangai District, Sivaganagai.

                     11. The District Forest Officer,
                     Theni District, Theni.

                     12. The District Forest Officer,
                     Dindigul District, Dindigul.

                     13. The District Forest Officer,
                     Pudukkottai District, Pudukkottai.

                     14. The District Forest Officer,
                     Thanjavur District, Thanjavur.

                     15. The District Forest Officer,
                     Thiruvarur District, Thiruvarur.

                     16. The District Forest Officer,
                     Nagapattinam District, Nagapattinam.

                     17. The District Forest Officer,
                     Karur District, Karur.




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                                                                                       W.P(MD)No.6849 of 2019



                     18. The District Forest Officer,
                     Tiruppur District, Tiruppur.

                     19. The District Forest Officer,
                     Coimbatore District, Coimbatore.

                     20. The District Forest Officer,
                     Trichy District, Trichy.

                     21. The District Forest Officer,
                     Perambalur District, Perambalur.

                     22. The District Forest Officer,
                     Ariyalur District, Ariyalur.

                     23. The District Forest Officer,
                     Cuddalore District, Cuddalore.

                     24. The District Forest Officer,,
                     Villuppuram District , Villuppuram.

                     25. The District Forest Officer,
                     Thiruvallur District, Thiruvallur.

                     26. The District Forest Officer,
                     Thiruvannamalai District,
                     Thiruvannamalai.

                     27. The District Forest Officer,
                     Chennai District, Chennai.

                     28. The District Forest Officer,
                     Vellore District, Vellore.

                     29. The District Forest Officer,
                     Krishnagiri District, Krishnagiri.




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                                                                                          W.P(MD)No.6849 of 2019



                     30. The District Forest Officer,
                     Dharmapuri District, Dharmapuri.

                     31. The District Forest Officer,
                     Salem District, Salem.

                     32. The District Forest Officer,
                     Namakkal District , Namakkal.

                     33. The District Forest Officer,
                     Kanchipuram District, Kanchipuram.

                     34. The District Forest Officer,
                     Erode District, Erode.

                     35. The District Forest Officer
                     Nilgiris District , Nilgiris.                                      ... Respondents


                     PRAYER: Writ Petition filed under Article 226 of the Constitution of
                     India, praying this Court to issue a Writ of Mandamus, directing the
                     Respondents to deploy the Forest Guards and Watchers upto the
                     approved strength fully in the protected forest areas of Tamilnadu and to
                     implement the Forest Laws and Cattle Trespass Act properly to protect
                     all the forests.

                                   For Petitioner         :        Mr.S.M.Anantha Murugan,

                                   For Respondent         :        No Appearance (R1)

                                                                   Mr.P.Thilak Kumar (R2-R35)
                                                                   Government Pleader




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                                                                                                 W.P(MD)No.6849 of 2019



                                                             ORDER

[Order of the Court was made by S.M.SUBRAMANIAM, J.] The writ on hand has been instituted to direct the respondents to deploy the Forest Guards and Watchers up to the approved strength fully in the protected forest areas of Tamilnadu and to implement the Forest Laws and Cattle Trespass Act properly to protect all the forests.

2.It is needless to say that the provisions of the Forest Act and other related statutes and rules are to be scrupulously followed for protecting the forest, reserved forest and forest areas.

3.Therefore, the relief sought for deserves no further consideration. Accordingly, the writ petition stands dismissed. There shall be no order as to costs.

[S.M.S., J.] [A.D.M.C., J.] 30.06.2025 Index:Yes/No Internet:Yes/No NCC:Yes/No LR 5/9 https://www.mhc.tn.gov.in/judis ( Uploaded on: 14/07/2025 01:04:07 pm ) W.P(MD)No.6849 of 2019 To

1. The Union of India, Rep. by its Secretary, Ministry of Environment and Forest, New Delhi.

2. The State of Tamilnadu, Rep. by its Principal Secretary, Department Environment and Forests, Secretariat, St.George Fort, Chennai.

3. The Principal Chiefconservator of Forest, Department of Forests, Panagal Maligai, Saidapet, Chennai - 600 015.

4. The District Forest Officer, Kanyakumari District, Kanyakumari.

5. The District Forest Officer, Tirunelveli District, Tirunelveli.

6. The District Forest Officer, Tuticorin District, Tuticorin.

7. The District Forest Officer, Ramanathapuram District, Ramanathapuram.

8. The District Forest Officer, Virudhunagar District, Virudhunagar.

9. The District Forest Officer, Madurai District, Madurai.

10. The District Forest Officer, Sivagangai District, Sivaganagai.

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11. The District Forest Officer, Theni District, Theni.

12. The District Forest Officer, Dindigul District, Dindigul.

13. The District Forest Officer, Pudukkottai District, Pudukkottai.

14. The District Forest Officer, Thanjavur District, Thanjavur.

15. The District Forest Officer, Thiruvarur District, Thiruvarur.

16. The District Forest Officer, Nagapattinam District, Nagapattinam.

17. The District Forest Officer, Karur District.

18. The District Forest Officer, Tiruppur District, Tiruppur.

19. The District Forest Officer, Coimbatore District, Coimbatore.

20. The District Forest Officer, Trichy District, Trichy.

21. The District Forest Officer, Perambalur District, Perambalur.

22. The District Forest Officer, Ariyalur District, Ariyalur.

23. The District Forest Officer, 7/9 https://www.mhc.tn.gov.in/judis ( Uploaded on: 14/07/2025 01:04:07 pm ) W.P(MD)No.6849 of 2019 Cuddalore District, Cuddalore.

24. The District Forest Officer,, Villuppuram District , Villuppuram.

25. The District Forest Officer, Thiruvallur District, Thiruvallur.

26. The District Forest Officer, Thiruvannamalai District, Thiruvannamalai.

27. The District Forest Officer, Chennai District, Chennai.

28. The District Forest Officer, Vellore District, Vellore.

29. The District Forest Officer, Krishnagiri District, Krishnagiri.

30. The District Forest Officer, Dharmapuri District, Dharmapuri.

31. The District Forest Officer, Salem District, Salem.

32. The District Forest Officer, Namakkal District , Namakkal.

33. The District Forest Officer, Kanchipuram District , Kanchipuram.

34. The District Forest Officer, Erode District, Erode.

35. The District Forest Officer Nilgiris District , Nilgiris.

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https://www.mhc.tn.gov.in/judis ( Uploaded on: 14/07/2025 01:04:07 pm ) W.P(MD)No.6849 of 2019 S.M.SUBRAMANIAM, J.

and DR.A.D.MARIA CLETE, J.

LR W.P(MD)No.6849 of 2019 30.06.2025 9/9 https://www.mhc.tn.gov.in/judis ( Uploaded on: 14/07/2025 01:04:07 pm )