Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Tamilnadu - Subsection Section 3(1) in Tamil Nadu Rosewood (Conservation) Rules, 1995 (1)Every application for permission of the prescribed authority for the removal or dead or fallen rosewood tree under the proviso to section 3 of the Act shall be in Form I.
