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State of Assam - Section

Section 11 in The Assam Fixation of Ceiling on Land Holdings Rules, 1957

11. Determination of compensation.

- The Collector or the Officer authorised shall then make an order determining the amount of compensation under Section 12, including the amount of sale proceeds, if any, under sub-Rule (2) of Rule 8, sub-rule 2 of Rule 19 and sub-section (4) of Section 19. The order shall be accompanied by a statement in the Form B or Form C, as the case may be.