Section 3 in Sales Tax New Deferment Scheme For Industries, 1989

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State of Rajasthan - Section

Section 3 in Sales Tax New Deferment Scheme For Industries, 1989

3. Applicability of the New Deferment Scheme.

- The New Deferment Scheme will be applicable:-

(1)to new Industries Unit;

(2)to Industrial Units going in for expansion or diversification: and

(3)to Sick Units.Explanation. - 1. The ineligible industries shall not be given any benefit under this notification.