Supreme Court - Daily Orders
Municipal Corporation Of Greater ... vs Ankita Sinha on 5 April, 2019
ITEM NO.80 REGISTRAR COURT. 1 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SURINDER S. RATHI
Civil Appeal No(s). 86/2019
MUNICIPAL CORPORATION OF GREATER MUMBAI Appellant(s)
VERSUS
ANKITA SINHA & ORS. Respondent(s)
Date : 05-04-2019 This appeal was called on for hearing today.
For Appellant(s)
Mr. Ashish Wad, Adv.
Mrs. Jayashree Wad, Adv.
Mr. Sidharth Mahajan, Adv.
Ms. Sukriti Jaggi, Adv.
M/S. J S Wad And Co, AOR
For Respondent(s)
Mr. Mukesh Verma, Adv.
Mr. Yash Pal Dhingra, AOR
Ms. Aanchal Jain, Adv.
Mr. Md. Shahid Anwar, AOR
UPON hearing the counsel the Court made the following
O R D E R
Last opportunity is granted to respondent Nos.1 and 2 for filing counter affidavit within four weeks.
Service is complete on respondent No.3 but none has entered appearance.
Registry to process the matter for listing before the Hon'ble Court after completion of period of four weeks Signature Not Verified whether counter affidavit is filed or not as further Digitally signed by VINOD KUMAR TIWARI Date: 2019.04.09 18:15:29 IST Reason: opportunity stands declined.
SURINDER S. RATHI Registrar