Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17C] [Entire Act] State of Rajasthan - Subsection Section 17C(1) in The Rajasthan Municipalities Registration of Electors Order, 1974 (1)An appeal shall lie to Revenue Authority concerned from any Order of the Electoral Registration Officer under clauses 17 and 17A.
