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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Uttar Pradesh - Subsection

Section 17(2)(b) in The U.P. Go-Seva Ayog Adhiniyam, 1999

(b)receive loans from the commercial banks or any other financial institutions for all or any of the purposes of this Adhiniyam.