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State of Uttar Pradesh - Section

Section 155 in U.P. Revenue Code, 2006

155. Variation of land revenue.

- Notwithstanding anything contained in this Chapter, the land revenue payable by a bhumidhar may be varied in the manner prescribed on the ground of an increase or decrease in the area of his holding or in the productivity of the land comprised therein by fluvial action or other natural cause.