Bombay High Court
The Pr. Commissioner Of Income Tax-3, ... vs Symantec Software India Pvt. Ltd on 14 May, 2019
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INCOME TAX APPEAL (L) NO. 1195/2018
WITH
INCOME TAX APPEAL (L) NO. 1239/2018
WITH
INCOME TAX APPEAL (L) NO. 1240/2018
WITH
INCOME TAX APPEAL (L) NO. 1099/2018
ORDER
Perused Praecipe and contents mentioned therein. Heard Ld. Counsel. On considering contents of Praecipe, time to remove office objections on aforesaid matter, if not dismissed / rejected, is further extended till 4 th June, 2019, failing the matter to stand rejected under the provision of O.S. Rule 986.
Date : 14th May, 2019 I/C. Prothonotary and Senior Master
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