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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(a) in Andhra Pradesh Law Courses (Regulation of Admissions into 3 year and 5 year LL.B/B.L. Courses through Common Entrance test) Rules, 2003

(a)The admissions shall be made in the order of merit on the basis of the ranking assigned in LAWCET for that year concerned as per Rule 5 of the Andhra Pradesh Law Common Entrance Test for entry into three year/Five year LL.B./B.L. courses Rules, 2003.