Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Kerala - Subsection

Section 13(vi) in The Kerala Panchayat Buildings Rules, 2011

(vi)the proposed building would be an encroachment upon a land belonging to the Government or the Panchayat;