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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(2)(g) in Dr. Sarvepalli Radhakrishnan Rajasthan Ayurved University, Jodhpur Act, 2002

(g)to make proposals to the Board of Management for the institution of fellowships, travelling fellowships, scholarships, studentship, medals and prizes and make rules for their award;