Custom, Excise & Service Tax Tribunal
M/S Godrej & Boyce Mfg. Co. Ltd vs Cce, Chandigarh on 31 July, 2008
CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL
NEW DELHI
PRINCIPAL BENCH - COURT NO. 1
Excise Stay Application NO. 1334 of 2008 in
Excise Appeal No. 1373 of 2008
DATE OF HEARING : 31.07.2008
DATE OF DECISION : 31.07.2008
M/s Godrej & Boyce Mfg. Co. Ltd. . Appellants
(Rep by Sh. Sidharth Sen, Adv.)
VERSUS
CCE, Chandigarh . Respondent
(Rep. by Sh. V.K. Agarwal, DR) ORDER SHEET In view of the valuation and nature of dispute, this appeal will be listed before the Singh Member Bench.
(JUSTICE S.N. JHA) PRESIDENT (M. VEERAIYAN) MEMBER (TECHNICAL) Golay