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Custom, Excise & Service Tax Tribunal

M/S Godrej & Boyce Mfg. Co. Ltd vs Cce, Chandigarh on 31 July, 2008

        

 
CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL
NEW DELHI

PRINCIPAL BENCH - COURT NO. 1


Excise Stay Application NO. 1334 of 2008 in
Excise Appeal No. 1373 of 2008


			 


DATE OF HEARING : 31.07.2008
DATE OF DECISION : 31.07.2008


M/s Godrej & Boyce Mfg. Co. Ltd. .                        Appellants
                                         (Rep by Sh. Sidharth Sen, Adv.)


VERSUS

CCE, Chandigarh                           .                       Respondent

(Rep. by Sh. V.K. Agarwal, DR) ORDER SHEET In view of the valuation and nature of dispute, this appeal will be listed before the Singh Member Bench.

(JUSTICE S.N. JHA) PRESIDENT (M. VEERAIYAN) MEMBER (TECHNICAL) Golay